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[Cites 0, Cited by 5] [Entire Act]

State of Tamilnadu - Section

Section 52 in Tamil Nadu Societies Registration Act, 1975

52. Powers of Inspector-General of Registration.

(1)The Inspector-General of Registration shall have superintendence over all other Registrars functioning under this Act.
(2)No prosecution shall be instituted under this Act without the previous sanction in writing of the Inspector- General of Registration.