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[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

State of West Bengal - Subsection

Section 225(2)(s) in West Bengal Municipal Act, 1993

(s)regulating in any manner not specifically provided for in this Act the erection of any enclosure, wall, fence, tent, awning or other structure, of whatever kind or nature on any land within the limits of a municipal area;