Section 13(10) in Maharaja Ranjit Singh State Technical University Act, 2014
(10)The members of the Board shall be entitled to such allowances, if any, and the sitting fee from the University as may be provided in the regulations, but no member other than the persons referred to in sub-clauses (iii) and (iv) of clause (a) and sub-clause (i) of clause (b) of sub-section (J) of this section shall be entitled to any salary.
