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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(ii) in Bihar Targeted Public Distribution System (Control) Order, 2016

(ii)The Sub Divisional Officer, under his territorial jurisdiction, shall issue a ration cards to eligible applicants within a reasonable time not exceeding one month of the date of receipt of the applications after necessary examinations and verification.