Delhi High Court - Orders
M/S Manoj Mobile World vs South Delhi Municipal Corporation & Ors on 28 February, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2091/2019 & CM APPL Nos.9775-76/2019
M/S MANOJ MOBILE WORLD
..... Petitioner
Through : Ms.Bandana Kaur Grover,
Mr.Vishesh Wadhwa, Mr.Aditya
Swarup Aggarwal, & Mr.Yathrath
Rohila, Advocates.
versus
SOUTH DELHI MUNICIPAL
CORPORATION & ORS
..... Respondents
Through : Mr.Gaurang Kanth, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 28.02.2019 CM APPL No.9776/2019 Exemption allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 2091/2019 & CM APPL No.9775/2019 The learned counsel for the respondent/SDMC says letter of offer has already been issued afresh, hence petition has become infructuous. However, the learned counsel for the petitioner intends to argue the matter.
At request, list on 07.03.2019.
YOGESH KHANNA, J.
FEBRUARY 28, 2019 M