Calcutta High Court
M/S. Grim Tech Projects India Pvt. Ltd vs Bridge And Roof Co (India) Ltd on 21 May, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OCD-21
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
(Commercial Division)
ORIGINAL SIDE
AP-COM/569/2024
M/S. GRIM TECH PROJECTS INDIA PVT. LTD.
VS
BRIDGE AND ROOF CO (INDIA) LTD
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 21st May, 2024.
Appearance:
Mr. Suvadeep Sen, Adv.
Ms. Santra, Adv.
Mr. Prisanka Ganguly, Adv.
The Court: This is an application under Section 11 of the Arbitration and
Conciliation Act, 1996.
The respondent is represented and prays for an opportunity to file an
Affidavit.
Let Affidavit-in-Opposition be filed within two weeks from date. Reply thereto, if any, be filed one week thereafter.
Let this matter appear on 19th June, 2024.
(RAVI KRISHAN KAPUR, J.) S.Bag