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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(10B) in The Insurance (Amendment) Act, 2002

(10B)" intermediary or insurance intermediary" shall have the meaning assigned to it in clause (f) of sub- section (1) of section 2 of the Insurance Regulatory and Development Authority Act, 1999 (41 of 1999).