Section 18(4) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(4) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(4)The presence of the restricted Habitual Offenders should be marked in the roll call register by the following signs :-

(a) Presence	1
(b) Absence	X