Section 18(1) in Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Cyber law offenders, Drug offenders, Forest-offenders, Goondas, Immoral Traffic Offenders, Sand offenders, Sexual-offenders, Slum-grabbers and Video Pirates Act, 1982
(1)The Tamil Nadu Prevention of Dangerous Activities of Repeal and Bootleggers, Drug-offenders, Goondas, Immoral Traffic Offenders savings- and Slum-grabbers Ordinance, 1982 (Tamil Nadu Ordinance I of 1982) is hereby repealed.
