Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(6) in The Orissa Children Act, 1982 (6)Copies of comments by the Board referred to in Sub-section (5) shall, as soon as may be, after they are recorded, be forwarded by the management of the school to the Board.
