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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 102(3) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(3)Where any person in or about such place is reasonably suspected of concealing about his person any article for which search should be made, such person may be searched. If such person is a woman, the directions of section 52 shall be observed.