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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(b) in Bihar Regional Development Authority Act, 1974

(b)has acted professionally, in relation to any matter, on behalf of person having therein any such share as interest (sic) shall not vote or take part in any proceeding of the Authority or any Committee relating to such matter.