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Bengal Presidency - Section

Section 17 in Bengal Diseases of Animals Act, 1944

17. Power of [Veterinary Officer] to enter and inspect land, etc. - Subject to such rules, as may be prescribed, a [Veterinary Officer] may enter and inspect any land, building or other place or any vessel or vehicle for the purpose of exercising the powers and performing the duties conferred or imposed on him by or under this Act.