Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14M(2)] [Section 14M] [Entire Act]

State of West Bengal - Subsection

Section 14M(2)(a) in West Bengal Land Reforms Act, 1955

(a)where the number of members of such family does not exceed five, 5.00 standard hectares;