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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3)(e) in Amity university Act, 2014

(e)to review the decisions of other authorities of the University in case they are not in conformity with the provisions of this Act or the rules or the Statutes or the Regulations or the ordinances of the University;