Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 579 in Bihar Education Code, 1961 579. Transfer of building to the Public Works Department. - If it is desired to transfer any departmental building to the books of the Public Works Department, an application will be made by the Director to Government in that department.
