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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(i) in Bihar Journalist Pension Scheme Rules, 2015

(i)Retired from any magazine or media channel after working as a regular journalist on salary/ remuneration/ honorarium for at least 20 years and is not a pension holder and is registered under the I&PRD for this scheme.