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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(3)(a) in Kerala Real Estate (Regulation and Development) Act, 2015

(a)site and layout plans along with specifications, approved by the competent authority, by display at the site or such other place, as may be specified, by the regulations made by the Authority;