Bombay High Court
Ms Super Construction Latur Through Its ... vs The Ausa Municipal Council Through Its ... on 3 April, 2024
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
2024:BHC-AUG:7308-DB
(1) wp-13819-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 13819 OF 2023
MS SUPER CONSTRUCTION LATUR THROUGH ITS
PROPRIETOR
VERSUS
THE AUSA MUNICIPAL COUNCIL THROUGH ITS CHIEF
OFFICER
...
Mr. Vishal P. Bakal, Advocate for the Petitioner.
Mr. B. L. Sagar, Advocate for Respondent.
...
CORAM : SMT. VIBHA KANKANWADI AND
S. G. CHAPALGAONKAR, JJ.
DATED : 03rd APRIL, 2024.
P.C.
1. Not on board. Taken on board upon mentioning.
2. The learned Advocate for the petitioner files on record written instructions, which are taken on record as Exhibit-A.
3. In view of the statement made in Exhibit-A, petition stands dismissed as withdrawn.
(S. G. CHAPALGAONKAR) (SMT. VIBHA KANKANWADI)
JUDGE JUDGE
Devendra/April-2024