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Bombay High Court

Ms Super Construction Latur Through Its ... vs The Ausa Municipal Council Through Its ... on 3 April, 2024

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

2024:BHC-AUG:7308-DB
                                                (1)                     wp-13819-2023.odt




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                BENCH AT AURANGABAD

                                     WRIT PETITION NO. 13819 OF 2023
                      MS SUPER CONSTRUCTION LATUR THROUGH ITS
                                           PROPRIETOR
                                              VERSUS
                   THE AUSA MUNICIPAL COUNCIL THROUGH ITS CHIEF
                                              OFFICER
                                                  ...
               Mr. Vishal P. Bakal, Advocate for the Petitioner.
               Mr. B. L. Sagar, Advocate for Respondent.
                                                  ...

                                        CORAM : SMT. VIBHA KANKANWADI AND
                                                S. G. CHAPALGAONKAR, JJ.

DATED : 03rd APRIL, 2024.

P.C.

1. Not on board. Taken on board upon mentioning.

2. The learned Advocate for the petitioner files on record written instructions, which are taken on record as Exhibit-A.

3. In view of the statement made in Exhibit-A, petition stands dismissed as withdrawn.




               (S. G. CHAPALGAONKAR)                   (SMT. VIBHA KANKANWADI)
                       JUDGE                                       JUDGE




               Devendra/April-2024