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State of Tamilnadu - Section

Section 151 in Tamil Nadu Educational Rules

151.

The fees required to be paid by the candidates, shall be as follows: -
  Rs.
Certificate course 4
Diploma Course 5
A candidate who fails to pass in the Theory part alone shall be allowed to appear for a subsequent examination as a private candidate on payment of the same fee on each occasion. The candidate, who fails in the practical, shall be required to undergo the prescribed course again.Nature of Test For The Certificate Course In Physical Training