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Devadoss vs The State Of Tamil Nadu on 13 April, 2015

     ITEM NO.2                             REGISTRAR COURT. 1                    SECTION IIA

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MRS. RACHNA GUPTA

                                           Criminal Appeal     No(s).   1005/2011


     DEVADOSS & ANR                                                             Appellant(s)

                                                        VERSUS

     STATE OF T.NADU                                                            Respondent(s)



     WITH
     SLP(Crl.)...CRLMP No. 8420-8422/2012
     (With Office Report)


     Date : 13/04/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                             Mr. Vikas Singh Jangra,Adv.
                                             Mr. V. G. Pragasam,Adv.

     For Respondent(s)
                                            Mr A Santha Kumaran, Adv.
                                            Mr. M. Yogesh Kanna,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

No additional documents have been filed. No scope for further adjournment.

Matter is complete. Registry to process for listing before the Hon'ble Court as per rules.

(RACHNA GUPTA) Registrar