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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(ii) in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

(ii)in cases under clause (b) of section 31, the degree be obtained from an Indian University and the several certificates regarding his employment in the compounding of drugs as specified in Form B;