Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Chattisgarh - Subsection Section 66(g) in The Chhattisgarh Motor Vehicles Rules, 1994 (g)[ to grant the letter of authorisation to the vehicle covered by All India Tourist Permit.] [Inserted by Notification No. 660/Transport/2002, dated 18.7.2002.]
