Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24A(3)] [Section 24A] [Entire Act]

State of Gujarat - Subsection

Section 24A(3)(ii) in The Gujarat University Act, 1949

(ii)to advise the Boards of Studies regarding any trends in post-graduate syllabi, instructions and any other developments;