Section 2(13) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(13)"unincorporated body" means—

(a)a firm;

(b)an association of persons; or

(c)a body of individuals;