Section 10 in The Chhattisgarh Sah Chikitsa Parishad Act, 2001
10. President and Vice-President of Council.
(1)Minister of Public Health, Family Welfare and Medical Education, shall be ex officio President of the Council,(2)Director, Medical Education shall be ex officio Vice-President of the Council.(3)The President and Vice-President shall, subject to the provisions of this Act, exercise such powers and perform such duties as may be prescribed by this Act or regulations thereunder.
