Section 2 in The Orissa Junior Employment Officer Service Rules, 1975
2. Definitions.
- In these rules unless the context otherwise requires-(a)"Director" means the Director of Employment, Orissa;(b)"Government" means the Government of Orissa;(c)"Grade II Assistant" means the Grade II Assistants in the Directorate of Employment;(d)"Head Clerk" means the Head Clerks of the Employment Exchanges;(e)"Service" means the Orissa Junior Employment Officer Service;(f)"Scheduled castes and scheduled tribes" means the scheduled castes and scheduled tribes respectively specified in the orders issued under Articles 341 and 342 of the Constitution.
