Delhi High Court - Orders
The Delhi & District Cricket ... vs Sudhir Kumar Aggarwal & Ors on 13 March, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~61 to 64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 92/2020 & CM APPLs. 7342/2020, 7344/2020, 8623/2020,
8624/2020, 8797/2020
THE DELHI & DISTRICT CRICKET ASSOCIATION..... Appellant
Through: Mr. P. Chadambaram, Mr. Kapil Sibbal,
Sr. Advs. with Mr. Gautam Dutta, Mr. Ankur
Chawla, Mr. Jayant Mohan, Mr. Minakshi
Chatterjee, Mr. Sumit Kumar, Mr. Kwaja Siddiqui,
Mr. Akshay Sahni, Mr. Akshay Ringe, Advs.
versus
SUDHIR KUMAR AGGARWAL & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Adv.
Mr. Kirti Uppal, Sr. Adv. with
Mr. Vishal Singh, Mr. Aditya Awasthi, Ms. Riya
Gulati, Mr. Aditya, Advs.
+ FAO 108/2020 & CM APPLs. 8659/2020, 8661/2020, 9600/2020
RAKESH BANSAL ..... Appellant
Through: Mr. P. Chadambaram, Mr. Kapil Sibbal,
Sr. Advs. with Mr. Gautam Dutta, Mr. Ankur
Chawla, Mr. Jayant Mohan, Mr. Minakshi
Chatterjee, Mr. Sumit Kumar, Mr. Kwaja Siddiqui,
Mr. Akshay Sahni, Mr. Akshay Ringe, Advs.
versus
SUDHIR KUMAR AGGARWAL & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Adv.
Ms. Aakansha Kaul, Mr. Prabudh Singh, Mr.
Menek Singh, Mr. T.S. Singh, Adv.
Mr. Kirti Uppal, Sr. Adv. with
Signature Not Verified
Digitally signed By:KAMLESH
KUMAR
Signing Date:17.03.2020
15:10:19
Mr. Vishal Singh, Mr. Aditya Awasthi, Ms. Riya
Gulati, Mr. Aditya, Advs.
+ FAO 109/2020 & CM APPLs. 8663/2020, 9619/2020,
VINOD K TIHARA ..... Appellant
Through: Mr. P. Chadambaram, Mr. Kapil Sibbal,
Sr. Advs. with Mr. Gautam Dutta, Mr. Ankur
Chawla, Mr. Jayant Mohan, Mr. Minakshi
Chatterjee, Mr. Sumit Kumar, Mr. Kwaja Siddiqui,
Mr. Akshay Sahni, Mr. Akshay Ringe, Advs.
versus
SUDHIR KUMAR AGGARWAL & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Adv.
Ms. Aakansha Kaul, Mr. Prabudh Singh,
Mr. Menek Singh, Mr. T.S. Singh, Adv.
Mr. Kirti Uppal, Sr. Adv. with
Mr. Vishal Singh, Mr. Aditya Awasthi, Ms. Riya
Gulati, Mr. Aditya, Advs.
+ FAO 112/2020 & CM APPLs. 9022/2020, 9023/2020, 9024/2020
SUDHIR KUMAR AGGARWAL & ANR ..... Appellants
Through: Mr. Kirti Uppal, Sr. Adv. with
Mr. Vishal Singh, Mr. Aditya Awasthi, Ms. Riya
Gulati, Mr. Aditya, Advs.
versus
RAKESH BANSAL & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Adv.
Mr. P. Chadambaram, Mr. Kapil Sibbal, Sr. Advs.
with Mr. Gautam Dutta, Mr. Ankur Chawla, Mr.
Jayant Mohan, Mr. Minakshi Chatterjee, Mr.
Sumit Kumar, Mr. Kwaja Siddiqui, Mr. Akshay
Sahni, Mr. Akshay Ringe, Advs.
Signature Not Verified
Digitally signed By:KAMLESH
KUMAR
Signing Date:17.03.2020
15:10:19
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 13.03.2020 CM APPLs.9601/2020, 9620/2020, 9025/2020 Allowed, subject to all just exceptions. The application stands disposed-off.
FAO 92/2020 & CM APPLs. 7342/2020, 7344/2020, 8623/2020, 8624/2020, 8797/2020 FAO 108/2020 & CM APPLs. 8659/2020, 8661/2020, 9600/2020 FAO 109/2020 & CM APPLs. 8663/2020, 9619/2020 FAO 112/2020 & CM APPLs. 9022/2020, 9023/2020, 9024/2020
1. It is agreed between the parties that till the next date of hearing DDCA be permitted to make payments apropos statutory liabilities, salaries of its employees, defray expenses for urgent needs such as travel and hotel expenses of the DDCA cricket team, selectors, coaches and support staff. It is so ordered.
2. Details of the expenses along with supporting documents shall be filed before Court on the next date.
3. Since at this stage, the objective is to safeguard the funds of the DDCA, it is agreed that cheques and/or banking instructions for the said payments, may be signed by Mr. Rajiv Bansal, Senior Advocate (Mob. 9810114141) and either Mr. Vinod K. Tihara or Mr. S. N. Sharma.
4. It is also agreed between the parties that till the next date, status quo in terms of aforesaid order shall be maintained.
Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:17.03.2020 15:10:195. List on 20.03.2020 at 2:00 pm.
6. A copy of this order be given dasti to learned counsel for the parties under the signature of the Court Master.
NAJMI WAZIRI, J MARCH 13, 2020 kb Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:17.03.2020 15:10:19