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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(a) in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules

(a)Every person appointed to the post of Overseer by direct recruitment shall, within the period of his probation, shall pass the Account Test for PWD Officers and Subordinates and Paper IV of the Departmental Test for Officers of the Panchayat Development Department, viz, Tamil Nadu Panchayats Act, 1994 with the rules and orders issued thereunder conducted by the Tamil Nadu Public Service Commission.