Section 12 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013
12. Date and place of hearing to be notified.
- The Appellate Authority shall notify to the parties including the Presenting Officer of the Committee the date and place of hearing of the petition in such manner as the Chairman, may by general or special order direct.
