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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rajasthan Jails Subordinate Service Rules, 1998

(a)[ "Appointing Authority" means- [Substituted by Notification No. G.S.R. 79, dated 21.12.2016 (w.e.f. 15.5.1998).]
(i)For the posts of Jailor/Deputy Jailor/Factory Supervisor/Assistant Factory Supervisor/Teacher Gr.II/Head Master/Chief Armourer/Military Drill Instructor/Assistant Teacher/Vocational Teacher, the Inspector General of Prisons.
(ii)For the posts of Assistant Jailor/Chief Head Warder/Head Warder/Warder/Dyer/Tailor/Carpenter/Blacksmith, the Deputy Inspector General of Persons Concerned: