Delhi High Court - Orders
X vs State Of Nct Of Delhi (Acting Through Its ... on 11 April, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~15, 62 to 64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 63/2022
X ..... Appellant
Through: Ms Kriti Awasthi, Ms Nimisha Menon and Ms
Priyanka Mali, Advs.
versus
STATE OF NCT OF DELHI (ACTING THROUGH
ITS SECRETARY) & ANR. ..... Respondents
Through: Mr Hirein Sharma, APP for State
SI Vidhi, PS OIA
Mr. Kanwal Jeet Arora, Secretary, DSLSA with
Ms Aditi Gupta, Advocate for R-3.
62
+ BAIL APPLN. 619/2021
MANISH ..... Petitioner
Through:
versus
STATE ..... Respondent
Through: Mr Hirein Sharma, APP for State
Ms Aishwarya Rao and Ms Mansi Rao, Advs. for
prosecutrix/victim
Ms Neelam Narang, Addl. P.P. /Incharge Rape
Crises Cell, CWE with Ms Yanmi Puazang, Legal
Supervisor, Rape Crises Cell, DCW
Ms Prabhsahay Kaur and Ms Laavanya Kaushik,
Advs. for BBA
63
+ BAIL APPLN. 2612/2021
AZAD BILLU @ BALLU ..... Petitioner
Through:
versus
STATE NCT OF GOVT. OF DELHI ..... Respondent
Through: Mr Hirein Sharma, APP for State
Ms Aishwarya Rao and Ms Mansi Rao, Advs. for
prosecutrix/victim
Ms Neelam Narang, Addl. P.P. /Incharge Rape
Signature Not Verified
Digitally Signed
By:AMIT ARORA
Signing Date:12.04.2022
18:43:12
Crises Cell, CWE with Ms Yanmi Puazang, Legal
Supervisor, Rape Crises Cell, DCW
SI Anurag Tyagi, PS Pul Prahaladpur
64
+ BAIL APPLN. 3171/2021
UMESH ..... Petitioner
Through:
versus
STATE (NCT OF DELHI) ..... Respondent
Through: Mr Hirein Sharma, APP for State
ASI Sushil Kumar, PS-Gokalpuri
Ms Aishwarya Rao and Ms Mansi Rao, Advs. for
prosecutrix/victim
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.04.2022 Arguments heard. Judgment reserved.
JASMEET SINGH, J APRIL 11, 2022 sr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:12.04.2022 18:43:12