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Delhi High Court - Orders

X vs State Of Nct Of Delhi (Acting Through Its ... on 11 April, 2022

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~15, 62 to 64
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.A. 63/2022
                                X                                             ..... Appellant
                                     Through:    Ms Kriti Awasthi, Ms Nimisha Menon and Ms
                                                 Priyanka Mali, Advs.
                                      versus
                                STATE OF NCT OF DELHI (ACTING THROUGH
                                ITS SECRETARY) & ANR.                       ..... Respondents
                                     Through: Mr Hirein Sharma, APP for State
                                              SI Vidhi, PS OIA
                                              Mr. Kanwal Jeet Arora, Secretary, DSLSA with
                                              Ms Aditi Gupta, Advocate for R-3.
                          62
                          +     BAIL APPLN. 619/2021
                                MANISH                                        ..... Petitioner
                                     Through:
                                     versus
                                STATE                                         ..... Respondent
                                     Through: Mr Hirein Sharma, APP for State
                                               Ms Aishwarya Rao and Ms Mansi Rao, Advs. for
                                               prosecutrix/victim
                                               Ms Neelam Narang, Addl. P.P. /Incharge Rape
                                               Crises Cell, CWE with Ms Yanmi Puazang, Legal
                                               Supervisor, Rape Crises Cell, DCW
                                               Ms Prabhsahay Kaur and Ms Laavanya Kaushik,
                                               Advs. for BBA
                          63
                          +     BAIL APPLN. 2612/2021
                                AZAD BILLU @ BALLU                           ..... Petitioner
                                     Through:
                                     versus
                                STATE NCT OF GOVT. OF DELHI                  ..... Respondent
                                     Through: Mr Hirein Sharma, APP for State
                                               Ms Aishwarya Rao and Ms Mansi Rao, Advs. for
                                               prosecutrix/victim
                                               Ms Neelam Narang, Addl. P.P. /Incharge Rape


Signature Not Verified
Digitally Signed
By:AMIT ARORA
Signing Date:12.04.2022
18:43:12
                                                   Crises Cell, CWE with Ms Yanmi Puazang, Legal
                                                  Supervisor, Rape Crises Cell, DCW
                                                  SI Anurag Tyagi, PS Pul Prahaladpur

                          64
                          +    BAIL APPLN. 3171/2021
                               UMESH                                       ..... Petitioner
                                    Through:
                                    versus
                               STATE (NCT OF DELHI)                        ..... Respondent
                                    Through: Mr Hirein Sharma, APP for State
                                              ASI Sushil Kumar, PS-Gokalpuri
                                              Ms Aishwarya Rao and Ms Mansi Rao, Advs. for
                                              prosecutrix/victim

                               CORAM:
                               HON'BLE MR. JUSTICE JASMEET SINGH
                                            ORDER

% 11.04.2022 Arguments heard. Judgment reserved.

JASMEET SINGH, J APRIL 11, 2022 sr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:12.04.2022 18:43:12