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Supreme Court - Daily Orders

Sunita Gangwal vs Chottey Lal on 29 October, 2018

Bench: N.V. Ramana, Mohan M. Shantanagoudar

     ITEM NO.6                              COURT NO.6                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28952/2018

     (Arising out of impugned final judgment and order dated 22-01-2018
     in RFA No. 1059/2017 passed by the High Court of Delhi at New
     Delhi)

     SUNITA GANGWAL                                                      Petitioner(s)

                                                    VERSUS

     CHOTTEY LAL                                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.118434/2018-CONDONATION OF DELAY
     IN FILING SLP)

     Date : 29-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)
                                       Ms. Kaadambari, Adv.
                                       Ms. Sarika S., Adv.
                                       Mr. Aditya Ranjan, AOR
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.10.29 16:43:36 IST Reason: