Supreme Court - Daily Orders
Sunita Gangwal vs Chottey Lal on 29 October, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.6 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28952/2018
(Arising out of impugned final judgment and order dated 22-01-2018
in RFA No. 1059/2017 passed by the High Court of Delhi at New
Delhi)
SUNITA GANGWAL Petitioner(s)
VERSUS
CHOTTEY LAL Respondent(s)
(FOR ADMISSION and I.R. and IA No.118434/2018-CONDONATION OF DELAY
IN FILING SLP)
Date : 29-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Ms. Kaadambari, Adv.
Ms. Sarika S., Adv.
Mr. Aditya Ranjan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.10.29 16:43:36 IST Reason: