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[Cites 0, Cited by 0] [Section 67B(4)] [Section 67B] [Entire Act]

State of Telangana - Subsection

Section 67B(4)(a) in Telangana Land Revenue Act, 1317 F.

(a)by the sale of the properties, if any, of the transferee other than the land in respect of which the reasonable price is payable;