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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(a) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

(a)the names of all persons who are holders, occupants, owners or mortgagees of land or assignees of the rent or revenue thereof;