Section 32 in Uttarakhand Technical University Act, 2005
32. Annual Report.
(1)The Annual Report of the University shall be prepared under the direction of the Executive council which shall include, among other matters, the steps taken by the University towards the fulfillment of its objects.(2)The annual report so prepared shall be submitted to the Chancellor on or before such date as may be prescribed.(3)A copy of annual report, prepared under sub-section (1) shall be submitted to the State Government also.
