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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(4) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(4)There shall be at least one urinal for male workers up to fifty and one for female up to fifty employed at a time :Provided that where the number of male or female workmen, as the case may be, exceeds five hundred it shall be sufficient if there is one urinal for every fifty females up to the five hundred and one for every one hundred or part thereof thereafter. ,