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State of Madhya Pradesh - Section

Section 16 in The M.P. Swayatta Sahakarita Adhiniyam, 1999

16. conversion of a co-operative into co-operative society.

- A co-operative registered or a co-operative society converted as co-operative under this Act intending to convert into a co-operative society may apply to the Registrar in accordance with the provisions of Co-operative Societies Act.