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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan Land Development Corporation (Special Loan) Regulations, 1978

(2)In case where the loanees have failed to repay the loan instalments the Regional Manager would again approach Collector/Tehsildar for taking other measures under the provisions of the Rajasthan Land Revenue Act, 1956.