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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(1)(b) in The Goa Money-Lenders Act, 2001

(b)persistently follows such other persons from place to place or interferes with any property owned, or used by him or deprives him of, or hinders him in, use thereof; or