Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Kerala - Subsection

Section 94(2) in Kerala Police Act, 2011

(2)The duty hours of police officers may exceed beyond eight hours in a day in case of any unavoidable or emergent duty: Provided that no police officer shall refrain from discharging any duty assigned to him or withdraw himself from any urgent or essential duty without the permission of superior officers on the ground that he has worked for more than eight hours in any twenty four hour period.