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Gujarat High Court

M/S Shivam Casting & vs Union Of India & 3 on 16 June, 2016

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, A.Y. Kogje

                   C/SCA/8404/2016                                                     ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       SPECIAL CIVIL APPLICATION NO. 8404 of 2016

         ================================================================
                           M/S SHIVAM CASTING & 1....Petitioner(s)
                                         Versus
                            UNION OF INDIA & 3....Respondent(s)
         ================================================================
         Appearance:
         MR PARESH V SHETH, ADVOCATE for the Petitioner(s) No. 1 - 2
         ================================================================

          CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
                 and
                 HONOURABLE MR.JUSTICE A.Y. KOGJE

                                           Date : 16/06/2016

                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) NOTICE for final disposal returnable on 04.07.2016.

(S.R.BRAHMBHATT, J.) (A.Y. KOGJE, J.) SHITOLE Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jun 17 03:39:33 IST 2016