Gujarat High Court
M/S Shivam Casting & vs Union Of India & 3 on 16 June, 2016
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.Y. Kogje
C/SCA/8404/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8404 of 2016
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M/S SHIVAM CASTING & 1....Petitioner(s)
Versus
UNION OF INDIA & 3....Respondent(s)
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Appearance:
MR PARESH V SHETH, ADVOCATE for the Petitioner(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 16/06/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) NOTICE for final disposal returnable on 04.07.2016.
(S.R.BRAHMBHATT, J.) (A.Y. KOGJE, J.) SHITOLE Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jun 17 03:39:33 IST 2016