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[Cites 0, Cited by 0] [Section 314(2)] [Section 314] [Entire Act]

State of Jharkhand - Subsection

Section 314(2)(b) in Criminal Court Rules of the High Court of Judicature at Patna

(b)all balances of A Deposits received in 1928-29, 1929-30 and 1930-31, which do not exceed Rs. 5 after repayments made during 1930-31;