Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Gas Cylinders Rules, 2016

7. Markings on valve.

- The valve fitted to the cylinder shall be clearly and durably marked in accordance with the following provisions by stamping, engraving or similar processes, namely:-i. the specification of the valve;ii. year and month or quarter of manufactureiii. manufacturer's symbol;iv. working pressure;v. the name or chemical symbol of the gas for which the valve is to be used;vi. the type of screw threads on the outlet, in case of left handed as (L.H.);vii. inspector's stamp;viii. where dip tubes are provided, special indications shall be given by a clear and durable marking on the valve or on a badge fixed between the valve and the cylinder and the total length in millimeter of the tube shall also be indicated.