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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(1)(b) in Kolkata Municipal Corporation Building Rules, 2009

(b)an application for permission to use any building or part thereof under section 416 or section 418, or section 419 or section 420 or section 421 for section 422 or section 423, as the case may be;