Punjab-Haryana High Court
Harpal Singh Now Deceased Th His Lrs Tej ... vs Shamsher Singh on 12 May, 2017
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
Civil Revision No.3167 of 2015 (O&M)
Date of decision: May 12, 2017
Harpal Singh now deceased through
his LRs ...Petitioner
Versus
Shamsher Singh ...Respondent
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: None for the petitioner. Rajan Gupta, J.(oral) Petitioner remains unrepresented. Similar was the situation on 5.2.2016, when case was fixed for hearing.
Dismissed for non-prosecution.
(RAJAN GUPTA) JUDGE May 12, 2017 'Rajpal' Whether speaking / reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 05-06-2017 02:22:32 :::