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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Shashibhushan Tiwari @ Ganesh vs The State Of Madhya Pradesh on 29 May, 2023

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6017 of 2022 (SANTOSH TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) CRA/06180/2022, CRA/06183/2022, CRA/07086/2022 Dated : 29-05-2023 Parties through their counsels.

Shri Punit Shroti - Government Advocate seeks for and is granted time to file objection.

List after summer vacation.



                                          (RAJENDRA KUMAR (VERMA))                   (AVANINDRA KUMAR SINGH)
                                                   V. JUDGE                                 V. JUDGE

                                     rv




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Date: 2023.06.03 15:31:52 IST