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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in Haryana Zila Parishad Primary Education Service Rules, 2003

(2)The seniority of the members of the Service shall be maintained Zila Parishadwise.[12. Liability to serve. - A member of the Service shall be liable to serve at any place within the territorial jurisdiction of the concerned Zila Parishad :Provided that the member of the Service may also be transferred by the Government outside the territorial jurisdiction of the concerned Zila Parishad, if it is considered expedient in the public interest.] [Substituted by Haryana Notification No. S.O. 204/H.A. 11/1994/S. 133 and 209/2004. dated 14.10.2004.]