Delhi High Court - Orders
Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 15 September, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10267/2021 & CM APPL. 31630/2021
TECHNIP FRANCE SA (FORMERLY KNOWN AS TECHNIP
FRANCE SAS) ..... Petitioner
Through: Mr.Aniket D. Agrawal, Adv.
versus
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) 3
..... Respondent
Through: Mr.Puneet Rai, Sr. Standing Counsel
with Ms.Adeeba Mujahid, Jr.
Standing Counsel for Income Tax
Department.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.09.2021 The petition has been heard by way of video conferencing. At the request of learned counsel for the petitioner, adjourned to 6th October, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 15, 2021/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.09.2021 21:27:16