Madhya Pradesh High Court
Narendra Singh vs The State Of Madhya Pradesh on 19 December, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 26782 of 2022 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-12-2022 Shri Ankit Kesharwani, learned counsel for the petitioners.
As requested by counsel for the petitioners, list the matter along with W.P. No.2413/2022 in the third week of January, 2023.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 19-12-2022 18:11:15